Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017
An Act to provide for the regulation of conditions of employment and other conditions of service of workers employed in shops, residential hotels, restaurants, eating houses, theatres, other places of public amusement or entertainment and other establishments and for matters connected therewith or incidental thereto.
- Act number
- Act 61 of 2017
- Year
- 2017
- Enacted on
- 07-09-2017
- In force from
- 7 September 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Labour And Employment, Women And Children
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Official source: India Code