Maharashtra Sinhastha Fair Pilgrim Tax Act, 1980
An Act to provide for levy and collection of a tax on pilgrims visiting Trimbak Municipal area during the period of Sinhastha Fair in 1979-80.
- Act number
- Act 2 of 1980
- Year
- 1980
- Enacted on
- 12-02-1980
- In force from
- 29 August 1979
- Jurisdiction
- Maharashtra State Act
- Subjects
- Taxation
Read the full text of Maharashtra Sinhastha Fair Pilgrim Tax Act, 1980 section by section on LawLens.
Official source: India Code