Maharashtra State-aid to Industries Act, 1960

For State of Objects and Reasons, see Maharashtra Government Gazette, 1960, Part V, page 70. An Act to regulate grant of loans to Small Scale and Cottage Industries in the State of Maharashtra and for purposes connected therewith. Whereas it is expedient to regulate the grant of loans to Small-Scale and Cottage Industries in the State of Maharashtra; It is hereby enacted in the Eleventh Year of the Republic of India as follows:-

Act number

Act 17 of 1960

Year

1960

Enacted on

07-10-1960

In force from

7 October 1960

Jurisdiction

Maharashtra State Act

Subjects

Public Finance, Administrative Law

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Official source: India Code