Maharashtra State Board of Nursing and Paramedical Education Act, 2013
An Act to provide for the establishment of a State Board to regulate matters pertaining to the Diploma Level Nursing and Paramedical Education in the State of Maharashtra and for matters connected therewith or incidental thereto.
- Act number
- Act 23 of 2013
- Year
- 2013
- Enacted on
- 21-08-2013
- In force from
- 21 August 2013
- Jurisdiction
- Maharashtra State Act
- Subjects
- Education, Health And Medicine
Read the full text of Maharashtra State Board of Nursing and Paramedical Education Act, 2013 section by section on LawLens.
Official source: India Code