Maharashtra State Board of Technical Education Act, 1997
An Act to provide for establishment of a State Board to regulate matters pertaining to Diploma Level Technical Education in the State of Maharashtra.
- Act number
- Act 38 of 1997
- Year
- 1997
- Enacted on
- 06-08-1997
- In force from
- 3 August 1997
- Jurisdiction
- Maharashtra State Act
- Subjects
- Education
Read the full text of Maharashtra State Board of Technical Education Act, 1997 section by section on LawLens.
Official source: India Code