Maharashtra State Commission for Backward Classes Act, 2005
- Act number
- Act 34 of 2006
- Year
- 2006
- Enacted on
- 14-08-2006
- In force from
- 14 August 2006
- Jurisdiction
- Maharashtra State Act
- Subjects
- Social Welfare
Read the full text of Maharashtra State Commission for Backward Classes Act, 2005 section by section on LawLens.
Official source: India Code