Maharashtra State Commission For Women Act, 1993
An act to provide for Constitution of a State Level Commission for women in the State of Maharashtra
- Act number
- Act 15 of 1993
- Year
- 1993
- Enacted on
- 25-04-1993
- In force from
- 25 April 1993
- Jurisdiction
- Maharashtra State Act
- Subjects
- Women And Children
Read the full text of Maharashtra State Commission For Women Act, 1993 section by section on LawLens.
Official source: India Code