Maharashtra State Council for Occupational Therapy and Physiotherapy Act, 2002
An Act to provide for the constitution of the Maharashtra State Council for Occupational Therapy and Physiotherapy for the purpose of co-ordination and determination of standards of education in the field of Occupational Therapy and Physiotherapy and for the maintenance of a Register of Occupational Therapists and Physiotherapists for the State of Maharashtra and for matters connected therewith or incidental thereto.
- Act number
- Act 2 of 2004
- Year
- 2004
- Enacted on
- 12-01-2004
- In force from
- 12 January 2004
- Jurisdiction
- Maharashtra State Act
- Subjects
- Health And Medicine
Read the full text of Maharashtra State Council for Occupational Therapy and Physiotherapy Act, 2002 section by section on LawLens.
Official source: India Code