Maharashtra State Council of Examinations Act, 1998

An Act to provide for the establishment of a State Council to regulate certain matters pertaining to the scholastic, professional and certain other examinations in the State of Maharashtra and for other matters connected therewith or incidental thereto.

Act number

Act 1 of 1999

Year

1999

Enacted on

06-01-1999

In force from

2 January 1999

Jurisdiction

Maharashtra State Act

Subjects

Education

Read the full text of Maharashtra State Council of Examinations Act, 1998 section by section on LawLens.

Official source: India Code