Maharashtra State Enterprises (Restructuring And Other Special Provisions) (Repeal) Act, 2007
- Act number
- Act 9 of 2007
- Year
- 2007
- Enacted on
- 16-04-2007
- In force from
- 16 April 2007
- Jurisdiction
- Maharashtra State Act
- Subjects
- Administrative Law
Read the full text of Maharashtra State Enterprises (Restructuring And Other Special Provisions) (Repeal) Act, 2007 section by section on LawLens.
Official source: India Code