Maharashtra State Legislature Proceedings (Protection of Publication) Act, 1969
An Act to protect the publication of reports of proceedings of the Maharashtra State Legislature.
- Act number
- Act 32 of 1969
- Year
- 1969
- Enacted on
- 13-06-1969
- In force from
- 13 June 1969
- Jurisdiction
- Maharashtra State Act
- Subjects
- Media And Broadcasting
Read the full text of Maharashtra State Legislature Proceedings (Protection of Publication) Act, 1969 section by section on LawLens.
Official source: India Code