Maharashtra State Minorities Commission Act, 2004
An Act to constitute a State Commission for Minorities and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 31 of 2005
- Year
- 2005
- Enacted on
- 08-08-2005
- In force from
- 8 August 2005
- Jurisdiction
- Maharashtra State Act
- Subjects
- Tribal And Minority Affairs
Read the full text of Maharashtra State Minorities Commission Act, 2004 section by section on LawLens.
Official source: India Code