Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments in the public services and posts under the State) for Socially and Educationally Backward Classes (SEBC) Act, 2018

An Act to provide for reservation of seats for admission in educational institutions in the State and for reservation of posts for appointments in public services and posts under the State, to Socially and Educationally Backward Classes of Citizens SEBC) in the State of Maharashtra for their advancement and for matters connected therewith or incidental thereto.

Act number

Act 62 of 2018

Year

2018

Enacted on

30-11-2018

In force from

3 July 2019

Jurisdiction

Maharashtra State Act

Subjects

Social Welfare, Education, Public Service

Read the full text of Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments in the public services and posts under the State) for Socially and Educationally Backward Classes (SEBC) Act, 2018 section by section on LawLens.

Official source: India Code