Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975
- Act number
- Act 16 of 1975
- Year
- 1975
- Enacted on
- 10-06-1975
- In force from
- 9 July 2019
- Jurisdiction
- Maharashtra State Act
- Subjects
- Taxation
Read the full text of Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975 section by section on LawLens.
Official source: India Code