Maharashtra Supply of Forest-produce by Government (Revision of Agreements) Act, 1982

An Act to take powers to revise certain agreements to get fair price for forest produce supplied by Government to purchasers for long term periods and for certain other matters.

Act number

Act 16 of 1983

Year

1983

Enacted on

23-03-1983

In force from

30 April 2013

Jurisdiction

Maharashtra State Act

Subjects

Environment Forests And Wildlife

Read the full text of Maharashtra Supply of Forest-produce by Government (Revision of Agreements) Act, 1982 section by section on LawLens.

Official source: India Code