Maharashtra Suraksha Dal Act, 1986
An Act to provide for the constitution and regulation of a Force called the Maharashtra Suraksha Dal for the better protection and security of the premises of the Government, public sector undertakings, local authorities and banks situated in the State of Maharashtra.
- Act number
- Act 3 of 1987
- Year
- 1987
- Enacted on
- 12-02-1987
- In force from
- 19 January 2017
- Jurisdiction
- Maharashtra State Act
- Subjects
- Defence And National Security, Administrative Law
Read the full text of Maharashtra Suraksha Dal Act, 1986 section by section on LawLens.
Official source: India Code