Maharashtra Tax on Buildings (with larger Residential Premises) (Re-enacted) Act, 1979
An Act to provide for levy of tax on buildings in Corporation areas in the State of Maharashtra, which contain larger residential premises.
- Act number
- Act 29 of 1979
- Year
- 1979
- Enacted on
- 12-09-1979
- In force from
- 6 September 1979
- Jurisdiction
- Maharashtra State Act
Read the full text of Maharashtra Tax on Buildings (with larger Residential Premises) (Re-enacted) Act, 1979 section by section on LawLens.
Official source: India Code