Maharashtra Tax on Sale of Electricity Act, 1963
The Maharashtra Tax on Sale of Electricity Act, 1963.
- Act number
- Act 21 of 1963
- Year
- 1963
- Enacted on
- 24-04-1963
- In force from
- 24 April 1963
- Jurisdiction
- Maharashtra State Act
- Subjects
- Taxation
Read the full text of Maharashtra Tax on Sale of Electricity Act, 1963 section by section on LawLens.
Official source: India Code