Maharashtra Textile Companies (Acquisition and Transfer of Undertakings) Act, 1982

An Act to provide for the acquisition of undertakings of two textile companies for the purpose of ensuring continued and increased production of goods essential to the needs of the country and for matters connected therewith or incidental thereto.

Act number

Act 33 of 1982

Year

1982

Enacted on

14-10-1982

In force from

14 October 1982

Jurisdiction

Maharashtra State Act

Subjects

Companies And Corporate Law

Read the full text of Maharashtra Textile Companies (Acquisition and Transfer of Undertakings) Act, 1982 section by section on LawLens.

Official source: India Code