Maharashtra Tribal Economic Condition (Improvement) Act, 1976
An Act to provide for promoting improvement in the economic condition of the Tribals in the State of Maharashtra.
- Act number
- Act 5 of 1977
- Year
- 1977
- Enacted on
- 08-01-1977
- In force from
- 8 January 1977
- Jurisdiction
- Maharashtra State Act
- Subjects
- Tribal And Minority Affairs
Read the full text of Maharashtra Tribal Economic Condition (Improvement) Act, 1976 section by section on LawLens.
Official source: India Code