Maharashtra Truck Terminal (Regulation of Location) Act, 1995
- Act number
- Act 31 of 1997
- Year
- 1997
- Enacted on
- 12-05-1997
- In force from
- 3 April 1997
- Jurisdiction
- Maharashtra State Act
- Subjects
- Transport And Motor Vehicles
Read the full text of Maharashtra Truck Terminal (Regulation of Location) Act, 1995 section by section on LawLens.
Official source: India Code