Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admissions and Fees) Act, 2015
An Act to provide for regulation of admissions and fees by Unaided Private Professional Educational Institutions in the State of Maharashtra and for matters connected therewith or incidental thereto.
- Act number
- Act 28 of 2015
- Year
- 2015
- Enacted on
- 17-08-2015
- In force from
- 17 August 2015
- Jurisdiction
- Maharashtra State Act
- Subjects
- Education
Read the full text of Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admissions and Fees) Act, 2015 section by section on LawLens.
Official source: India Code