Maharashtra Unemployment Allowance Payment Short title, to Workmen in Factories (for Temporary Period) Act, 1976
An Act to require employers to pay unemployment allowance to certain workmen who, due to short working of factories on account of shortage of power, cannot be given employment therein on certain days during a certain temporary period and to provide for matters connected therewith.
- Act number
- Act 14 of 1976
- Year
- 1976
- Enacted on
- 18-04-1976
- In force from
- 18 April 1976
- Jurisdiction
- Maharashtra State Act
- Subjects
- Labour And Employment
Read the full text of Maharashtra Unemployment Allowance Payment Short title, to Workmen in Factories (for Temporary Period) Act, 1976 section by section on LawLens.
Official source: India Code