Maharashtra University of Health Sciences Act, 1998
An Act to establish and incorporates a University of Health Science in the State of Maharashtra and to provide for matters connected therewith and incidental thereto.
- Act number
- Act 10 of 1999
- Year
- 1999
- Enacted on
- 21-01-1999
- In force from
- 21 January 1999
- Jurisdiction
- Maharashtra State Act
- Subjects
- Education
Read the full text of Maharashtra University of Health Sciences Act, 1998 section by section on LawLens.
Official source: India Code