Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975
An Act to make better provision for trees in urban areas in the State by regulating felling of trees and providing for planting of adequate number of new trees in those areas.
- Act number
- Act 44 of 1975
- Year
- 1975
- Enacted on
- 16-09-1975
- In force from
- 16 September 1975
- Jurisdiction
- Maharashtra State Act
- Subjects
- Environment Forests And Wildlife
Read the full text of Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975 section by section on LawLens.
Official source: India Code