Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969
For Statement of Objects and Reasons, see Maharashtra Government Gazette, 1969, Part V, Page 355. An Act to provide for the relief of certain agricultural debtors in the Vidarbha region of the State of Maharashtra. Whereas, it is expedient to provide for the relief of certain agricultural debtors in the Vidarbha region of the State of Maharashtra; It is hereby enacted in the Twentieth Year of the Republic of India as follows
- Act number
- Act 22 of 1969
- Year
- 1969
- Enacted on
- 18-04-1969
- In force from
- 18 April 1969
- Jurisdiction
- Maharashtra State Act
- Subjects
- Agriculture, Bankruptcy And Insolvency
Read the full text of Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969 section by section on LawLens.
Official source: India Code