Maharashtra Village Panchayats Act
- Act number
- Act 3 of 1959
- Year
- 1959
- Enacted on
- 01-05-1960
- In force from
- 14 January 1959
- Jurisdiction
- Maharashtra State Act
- Subjects
- Elections, Administrative Law
Read the full text of Maharashtra Village Panchayats Act section by section on LawLens.
Official source: India Code