MAHARASHTRA WATER CONSERVATION CORPORATION ACT, 2000
An Act to make special provisions for promotion, operation and rapid development and regulation of watershed and water conservation works, including social forestry and irrigation projects in the State of Maharashtra by establishing the Water Conservation Corporation.
- Act number
- Act 3 of 2001
- Year
- 2001
- Enacted on
- 02-01-2001
- In force from
- 30 November 2000
- Jurisdiction
- Maharashtra State Act
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Official source: India Code