Maharashtra Water Resources Regulatory Authority Act, 2005
An Act to provide for the establishment of the Maharashtra Water Resources Regulatory Authority to regulate water resources within the State of Maharashtra, facilitate and ensure judicious, equitable and sustainable management, allocation and utilisation of water resources, fix the rates for use of water for agriculture, industrial, drinking and other purposes, and matters connected therewith or incidental thereto.
- Act number
- Act 18 of 2005
- Year
- 2005
- Enacted on
- 04-05-2005
- In force from
- 4 May 2005
- Jurisdiction
- Maharashtra State Act
- Subjects
- Environment Forests And Wildlife
Read the full text of Maharashtra Water Resources Regulatory Authority Act, 2005 section by section on LawLens.
Official source: India Code