Maharashtra Workmen's Minimum House-rent Allowance Act, 1983
An Act to provide for payment of minimum house-rent allowance to workmen employed in industries in Maharashtra.
- Act number
- Act 23 of 1988
- Year
- 1988
- Enacted on
- 17-10-1988
- In force from
- 17 October 1988
- Jurisdiction
- Maharashtra State Act
- Subjects
- Labour And Employment
Read the full text of Maharashtra Workmen's Minimum House-rent Allowance Act, 1983 section by section on LawLens.
Official source: India Code