Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961
The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961
- Act number
- Act 5 of 1962
- Year
- 1962
- Enacted on
- 01-05-1962
- In force from
- 5 March 1962
- Jurisdiction
- Maharashtra State Act
- Subjects
- Elections, Administrative Law
Read the full text of Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 section by section on LawLens.
Official source: India Code