Mumbai Metropolitan Region Development Authority Act, 1974
An Act for forming Brihan Mumbai and certain areas round about into a Mumbai Metropolitan Region, to provide for the establishment of an Authority for the purpose of planning, co-ordinating and supervising the proper, orderly and rapid development of the areas in that Region and of executing plans, projects and schemes for such development, and to provide for matters connected therewith.
- Act number
- Act 4 of 1975
- Year
- 1975
- Enacted on
- 22-01-1975
- In force from
- 18 January 1975
- Jurisdiction
- Maharashtra State Act
- Subjects
- Housing And Urban Development, Land And Property, Taxation
Read the full text of Mumbai Metropolitan Region Development Authority Act, 1974 section by section on LawLens.
Official source: India Code