Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983
An Act to regulate location of market areas and wholesale markets in respect of specified commodities in the 2Mumbai Metropolitan Region and to established market committees to manage and control different markets established in different market areas for different commodities and to provide for matters connected therewith or supplemental or incidental thereto.
- Act number
- Act 42 of 1983
- Year
- 1983
- Enacted on
- 02-12-1983
- In force from
- 4 July 1983
- Jurisdiction
- Maharashtra State Act
- Subjects
- Agriculture
Read the full text of Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983 section by section on LawLens.
Official source: India Code