Pandharpur Development Authority Act, 2009
- Act number
- Act 15 of 2009
- Year
- 2009
- Enacted on
- 25-06-2009
- In force from
- 25 June 2009
- Jurisdiction
- Maharashtra State Act
- Subjects
- Housing And Urban Development
Read the full text of Pandharpur Development Authority Act, 2009 section by section on LawLens.
Official source: India Code