Pulgaon Cotton Mills Limited (Acquisition of Shares) Act, 1982

An Act to provide for the acquisition of shares of the Pulgaon Cotton Mills Limited, with a view to securing proper management of the affairs of the company and the continuity and development of the production of articles which are vital to the needs of the general public and for matters connected therewith, or incidental thereto.

Act number

Act 34 of 1982

Year

1982

Enacted on

14-10-1982

In force from

14 October 1982

Jurisdiction

Maharashtra State Act

Subjects

Companies And Corporate Law

Read the full text of Pulgaon Cotton Mills Limited (Acquisition of Shares) Act, 1982 section by section on LawLens.

Official source: India Code