Regularisation of Unauthorised Developments in the City of Ulhasnagar Act, 2006
- Act number
- Act 9 of 2006
- Year
- 2006
- Enacted on
- 21-04-2006
- In force from
- 21 April 2006
- Jurisdiction
- Maharashtra State Act
- Subjects
- Housing And Urban Development, Land And Property
Read the full text of Regularisation of Unauthorised Developments in the City of Ulhasnagar Act, 2006 section by section on LawLens.
Official source: India Code