Shivraj Fine Art Litho Works (Acquisition and Transfer of Undertaking) Act, 1984

An Act to provide for the acquisition and transfer of the undertaking of the Shivraj Fine Art Litho Works, Nagpur, with a view to securing the proper management of such undertaking so as to subserve the interests of the general public and the employees of the undertaking by ensuring the continued manufacture, production and distribution of printed lithographic material which are essential to the needs of the economy of the State and country and for matters connected therewith or incidental thereto.

Act number

Act 36 of 1984

Year

1984

Enacted on

21-12-1984

In force from

21 December 1984

Jurisdiction

Maharashtra State Act

Subjects

Administrative Law

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Official source: India Code