Tuljapur Development Authority Act, 2008
An Act to provide for establishment of the Tuljapur Development Authority; for preparing plan for the Tuljapur Development Area; for ensuring timely implementation of various development works in the said area as per the said plan and for that purpose to ensure co-ordination between the concerned Government and Semi-Government agencies, giving directions for preparing plans and estimates of the works contained in the said plan, to grant administrative approval to the proposals of development works and plans and estimates, to give approval to the tenders for works invited by the concerned Government and Semi-Government agencies; to receive and release Government grants to the concerned agencies after approval of tenders and to monitor implementation of development works by the concerned Government and Semi-Government agencies; and for the matters connected therewith or incidental thereto. Whereas the Tulja Bhawani Temple is an important place of pilgrimage in he Osmanabad District; And Whereas a large number of pilgrims visit this temple and the other temples around it; And Whereas such large number of visitors are required to be provided with basic amenities and there is need to develop the town of Tuljapur in a planned manner to cope up with such large floating population; And Whereas a number of works pertaining to different departments and agencies are required to be implemented in order to ensure planned development of Tuljapur; And Whereas it is considered expedient to establish a Special Development Authority in order to ensure planned and well-co-ordinated implementation of a variety of such development works through different agencies involved in the development of the Tuljapur Municipal Area and its peripheral area; it is hereby enacted in the Fifty-ninth year of the Republic of India as follows:-
- Act number
- Act 3 of 2009
- Year
- 2009
- Enacted on
- 06-01-2009
- In force from
- 6 January 2009
- Jurisdiction
- Maharashtra State Act
- Subjects
- Housing And Urban Development
Read the full text of Tuljapur Development Authority Act, 2008 section by section on LawLens.
Official source: India Code