Vidarbha Irrigation Development Corporation Act, 1997
An Act to make special provisions for mobilisation of resources for completion of .some ongoing irrigation projects in time bound manner, for promotion and operation of the said irrigation projects in Vidarbha region and command area development and scheme for generation of hydro electric energy to harness the water of Godavari and Tapi Rivers allocated to the State of Maharashtra under the Water Disputes Tribunal Award and other allied and incidental activities including flood control by establishing the Vidarbha Irrigation Development Corporation.
- Act number
- Act 26 of 1997
- Year
- 1997
- Enacted on
- 28-04-1997
- In force from
- 28 April 1997
- Jurisdiction
- Maharashtra State Act
- Subjects
- Energy And Electricity, Agriculture
Read the full text of Vidarbha Irrigation Development Corporation Act, 1997 section by section on LawLens.
Official source: India Code