West Khandesh Mehwassi Estates Regulation, 1949
A Regulation for the avoidance of doubt and application of laws to Mehwassi Estates Whereas it is necessary to make a declaration for the avoidance of doubt regarding laws in force in the territory of the Mehwassi Estates, which is a partially excluded area in the district of West Khandesh in the Province of Bombay; And Whereas it is also necessary to direct the application of certain laws to the said territory; And Whereas it is necessary to provide for the aforesaid and other matters for the peace and good government of the said territory; Now Therefore, in exercise of the powers conferred by sub-sections (1) and (2) of section 92 of the Government of India Act, 1935, the Governor of Bombay is, with the assent of the Governor-General, hereby pleased to make the following Regulation, namely:-
- Act number
- Act 1 of 1949
- Year
- 1949
- Enacted on
- 31-01-1950
- In force from
- 31 January 1950
- Jurisdiction
- Maharashtra State Act
- Subjects
- Administrative Law
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Official source: India Code