Yashwantrao Chavan Maharashtra Open University Act, 1989
An Act to establish and incorporate an Open University in the State of Maharashtra for the introduction and promotion of the Open University and distance education system in the Educational Pattern of the State.
- Act number
- Act 20 of 1989
- Year
- 1989
- Enacted on
- 02-05-1989
- In force from
- 29 April 1989
- Jurisdiction
- Maharashtra State Act
- Subjects
- Education
Read the full text of Yashwantrao Chavan Maharashtra Open University Act, 1989 section by section on LawLens.
Official source: India Code