Institute of Chartered Financial Analyst of India University Act, 2005 (Act No. 12 of 2005)

An Act to establish and incorporate an University in the State with emphasis on providing high quality and industry relevant education in the areas of Accounting, Financial Analysis and Management, Business Management, Applied Sciences and Technology, Law,Education, medical Sciences and related areas sponsored by the Institute of Chartered Financial Analysts of India (ICFAI), Hyderabad, Andhra Pradesh and to provide for matters connected therewith or incidental thereto.

Act number

Act 12 of 2005

Year

2005

Enacted on

06-07-2005

In force from

13 July 2005

Jurisdiction

Meghalaya State Act

Subjects

Education

Read the full text of Institute of Chartered Financial Analyst of India University Act, 2005 (Act No. 12 of 2005) section by section on LawLens.

Official source: India Code