Martin Luther Christian University Act, 2005(Act No. 11 of 2005)

An Act to establish and incorporate an University in the State with emphasis on providing instruction, teaching and training in the field of professional courses of Science, Health Sciences, Bio-Technology, Information Technology, Commerce, Management and other allied areas sponsored jointly by the Khasi Jaintia Presbyterian Assembly and the National Lutheran Health and Medical Board of the Union Evangelical Lutheran church in India and to provide for matters connected therewith or incidental thereto.

Act number
Act 11 of 2005
Year
2005
Enacted on
06-07-2005
In force from
13 July 2005
Jurisdiction
Meghalaya State Act
Subjects
Education

Read the full text of Martin Luther Christian University Act, 2005(Act No. 11 of 2005) section by section on LawLens.

Official source: India Code