Meghalaya (Benami Transactions Prohibition) Act,1980 (Act No.24 of 1980)
An Act to prohibit benami transactions between a tribal and non-tribal.
- Act number
- Act 24 of 1980
- Year
- 1980
- Enacted on
- 13-10-1980
- In force from
- 13 October 1980
- Jurisdiction
- Meghalaya State Act
- Subjects
- Land And Property, Tribal And Minority Affairs
Read the full text of Meghalaya (Benami Transactions Prohibition) Act,1980 (Act No.24 of 1980) section by section on LawLens.
Official source: India Code