Meghalaya Board of Primary School Education Act, 1988, Act No.13 of 1988
An Act to provide for the establishment of a Board of Primary School Education to supervise, regulate and develop primary education in the State.
- Act number
- Act 13 of 1988
- Year
- 1988
- Enacted on
- 25-12-1988
- In force from
- 25 December 1988
- Jurisdiction
- Meghalaya State Act
- Subjects
- Education
Read the full text of Meghalaya Board of Primary School Education Act, 1988, Act No.13 of 1988 section by section on LawLens.
Official source: India Code