Meghalaya Board of School Education Act, 1973, (Act 10 of 1973)
to provide for the establishment of a Board of School Education to regulate, supervise and develop School Education in Meghalaya.
- Act number
- Act 10 of 1973
- Year
- 1973
- Enacted on
- 21-04-1973
- In force from
- 21 April 1973
- Jurisdiction
- Meghalaya State Act
- Subjects
- Education
Read the full text of Meghalaya Board of School Education Act, 1973, (Act 10 of 1973) section by section on LawLens.
Official source: India Code