Meghalaya Civil Task Force Act, Act No.1 of 1974
An Act to provide for the constitution of a Force to be called the Meghalaya Civil Task Force.
- Act number
- Act 1 of 1974
- Year
- 1974
- Enacted on
- 10-01-1974
- In force from
- 17 January 1974
- Jurisdiction
- Meghalaya State Act
- Subjects
- Public Service
Read the full text of Meghalaya Civil Task Force Act, Act No.1 of 1974 section by section on LawLens.
Official source: India Code