Meghalaya Commercial Crops Development Board Act No.6, 1997

An Act to provide for setting up a Board for promoting the cultivation and processing And marketing of commercial crops in this State and for matters connected therewith.

Act number

Act 6 of 1997

Year

1997

Enacted on

03-05-1997

In force from

1 January 1997

Jurisdiction

Meghalaya State Act

Subjects

Agriculture

Read the full text of Meghalaya Commercial Crops Development Board Act No.6, 1997 section by section on LawLens.

Official source: India Code