Meghalaya Community Participation and Public Services Social Audit Act, 2017 (Act No. 7 of 2017)
An Act to review delivery of public services and implementation of government schemes and programmes through a participatory social audit by government and the stakeholders
- Act number
- Act 7 of 2017
- Year
- 2017
- Enacted on
- 01-04-2017
- In force from
- 4 April 2017
- Jurisdiction
- Meghalaya State Act
- Subjects
- Public Service
Read the full text of Meghalaya Community Participation and Public Services Social Audit Act, 2017 (Act No. 7 of 2017) section by section on LawLens.
Official source: India Code