Meghalaya Compulsory Registration of Marriage Act, 2012 (Act No. 13 of 2012)
The Meghalaya Compulsory Registration of Marriage Act, 2012 (Act No. 13 of 2012)
- Act number
- Act 13 of 2012
- Year
- 2012
- Enacted on
- 14-09-2012
- In force from
- 16 March 2017
- Jurisdiction
- Meghalaya State Act
- Subjects
- Family And Personal Law
Read the full text of Meghalaya Compulsory Registration of Marriage Act, 2012 (Act No. 13 of 2012) section by section on LawLens.
Official source: India Code